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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1)(k) in Punjab Boiler Operation Engineers' Rules, 2001

(k)function of soot blowers, types and their purposes, swing retractable soot blower, half retractable soot blower, wall deslagger, rotary blowers and pre-commissioning and post commissioning checks required;