Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Bombay Presidency - Subsection Section 14(2) in The Bombay Weights and Measures Act, 1932 (2)Government may prescribe the amount of error to be tolerated in weights or measures or weighing or measuring instrument used for trade.
