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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Goa - Subsection

Section 39(3)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

(b)endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own hand and signed by him.