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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Goa - Subsection

Section 39(3) in The Corporation of the City of Panaji (Election) Rules, 2004

(3)A tendered ballot paper shall be the same as the other ballot papers used at the polling station, except that it shall be. -
(a)serially the last in the bundle of ballot papers issued for use at the polling station; and
(b)endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own hand and signed by him.