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Union of India - Section

Section 50C in The Indian Post Office Rules, 1933

50C. International Speed Post Services.

(1)Documents or, as the case may be, merchandise may be booked, after obtaining receipts therefor, under the International Speed Post Documents Service or the International Speed Post Merchandise Service, respectively.
(2)[ The International Speed Post Documents and International Speed Post Merchandise may be booked at the places and post offices as specified by head of circles from time to time.] [Substituted by Notification No. G.S.R. 1475(E), dated 1.12.2017 (w.e.f. 30.3.1933).]
(3)[ The tariff of International Speed Post Document and Merchandise (wherever applicable) Service shall be as specified in Schedule-I.] [Substituted by Notification No. G.S.R. 1475(E), dated 1.12.2017 (w.e.f. 30.3.1933).]
(4)The size of a postal article for International Speed Post Service shall not exceed 1.50 meters for any one dimension and 3 meters for the sum of the length and the greatest circumference measured in a direction other than the length.
(5)The Director General may provide insurance to the International Speed Post Service to such countries as he may notify.
(6)Gold coins, gold ornaments, bullion, precious stones, or jewellery shall be sent by insured International Speed Post Service and the value of such insurance shall not exceed one lakh rupees provided that:The Director General may prescribe higher value of insurance in respect of any such article.Vide GSR 672(E) dated 25th August, 2000