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[Cites 0, Cited by 0] [Section 50C] [Entire Act]

Union of India - Subsection

Section 50C(3) in The Indian Post Office Rules, 1933

(3)[ The tariff of International Speed Post Document and Merchandise (wherever applicable) Service shall be as specified in Schedule-I.] [Substituted by Notification No. G.S.R. 1475(E), dated 1.12.2017 (w.e.f. 30.3.1933).]