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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Central Silk Board Silkworm Seed Regulations, 2010

(2)The seed producer shall procure and maintain multivoltine and bivoltine parent seed cocoons at the ratio of 2-1 for the preparation of cross breed layings.