Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(b) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005 (b)Application shall be signed by the person authorized to authenticate instruments on behalf of the Sponsoring Body.
