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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(6) in Orissa Secretariat Private Secretaries Service Rules, 1997

(6)[Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] who has not completed two years of continuous, service as such on or before the 1st January of the year in which the board meets shall not be eligible for promotion to the post of [Principal Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.].