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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(1)The Question Papers for the examination will be despatched to the Examination Superintendents by the Registrar, under insured cover so as to reach them at least 3 days before the date of examination.