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State of Rajasthan - Section

Section 12 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

12. Question Papers.

(1)The Question Papers for the examination will be despatched to the Examination Superintendents by the Registrar, under insured cover so as to reach them at least 3 days before the date of examination.
(2)The sealed covers containing Question Papers will be kept in tact in their personal custody by the Examination Superintendents.
(3)The packets containing Question Papers will be opened by the Examination Superintendents in the Examination hall not more than half an hour before the examination. The seals will be broken after showing these to the Invigilators present, who will sign the covers containing the papers in token of their having found them in tact before being opened and also sign a certificate to this effect in the proforma given in Schedule III.
(4)At the end of the examinations the Examination Superintendents will return to the Registrar all the un-used Question Papers together with an account of those used in the form given in Schedule IV.