Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(1)(a) in Kerala Forest Act, 1961

(a)regulate or prohibit the clearing or breaking up of land for cultivation or other purposes or putting up of sheds or other structures, or the planting of trees;