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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(2)A candidate even if he has failed in no more than the requirements given in Clause (1) as the case may be he/she shall be allowed to keep term and promoted to next higher class/semester provided that-
(i)he/she has secured 45 per cent in aggregate and has passed in sessional work.
(ii)he/she fulfills the conditions of sub-regulation (6) of Regulation 9.