Section 27(5)(b) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

(b)in case of LPG, LNG and other flammable or toxic or corrosive gas installations- 9 M from property line and as well as from storage vessel;

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