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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(3)(b) in West Bengal Electrical Licensing Rules, 2017

(b)to a person or firm holding a Supervisor's Certificate of Competency for executing or supervising all works undertaken by such person or firm under such conditions, financial stability and instruments as may be mentioned by the Board;