Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of West Bengal - Subsection Section 37(1) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017 (1)The Chairperson, the Vice Chairperson and the members shall hold the office of the Commission during the pleasure of the State Government.
