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[Cites 0, Cited by 0] [Section 39(7)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(7)(b) in The Merchant Shipping (Fire Appliances) Rules, 1969

(b)the capacity of a carbon dioxide fire extinguisher shall be taken to be the greatest weight of carbon dioxide which it can safely contain in a tropical climate.