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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(7) in The Merchant Shipping (Fire Appliances) Rules, 1969

(7)For the purposes of these rules,--
(a)the capacity of any fire extinguisher other than a carbon dioxide fire extinguisher shall be taken to be the greatest volume or weight of extinguishing medium which it can contain when sufficient space is left to ensure the proper operation of the extinguisher.
(b)the capacity of a carbon dioxide fire extinguisher shall be taken to be the greatest weight of carbon dioxide which it can safely contain in a tropical climate.