Bombay High Court
The Malad Cosmopolitan Education Trust vs Union Of India And 7 Ors on 8 April, 2019
Bench: A.S. Oka, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1841 OF 2009
Shikshan Mandal Goregaon & 1 Ors ....Petitioner
V/S
Election Commission Of India 9 Ors ....Respondent
WITH WRIT PETITION NO. 1860 OF 2009 Unaided Schools Forum And 9 Ors. ....Petitioner V/S Chief Election Commission And 7 Ors. ....Respondent WITH WRIT PETITION NO. 2520 OF 2009 The Malad Cosmopolitan Education Trust ....Petitioner V/S Union Of India And 7 Ors. ....Respondent WITH WRIT PETITION NO. 161 OF 2013 Ramji Assar Vidyalaya Wadi Trust ....Petitioner V/S Election Commission Of India And 6 Ors. ....Respondent WITH WRIT PETITION NO. 270 OF 2013 Sheth Dhanji Devshi Rashtriya Shala A Public ....Petitioner Trust Page 1/3 ::: Uploaded on - 08/04/2019 ::: Downloaded on - 09/04/2019 03:30:34 ::: V/S Election Commission Of India And 6 Ors. ....Respondent WITH WRIT PETITION NO. 335 OF 2013 S.p.r.j. Kanyashala Trust ....Petitioner V/S Election Commission Of India And 7 Ors. ....Respondent WITH WRIT PETITION NO. 231 OF 2013 Mumbai Pradesh Arya Vidya Sabha ....Petitioner V/S Election Commission Of India And 6 Ors. ....Respondent WITH WRIT PETITION NO. 572 OF 2017 Unaided School's Forum ....Petitioner V/S State Election Commissioner And 4 Ors. ....Respondent Mr. V. Tulzapurkar, Sr. Counsel a/w Mr. Dilip G. Bagwe for petitioner in WP/1841/2009 Mr. Dilip G. Bagwe for petitioner in WP/2520/09, WP/161/2013, WP/231/2013, WP/270/2013 & WP/335/2013 Mr.Mihir Desai, Senior Counsel for the Petitioner in WP/1860/2009 Ms Geeta Shastri, Addl.G.P for State in all petitions except WP/161/2013 Mr.Milind More, Addl.G.P for State in WP/161/2013 Mr.Pradeep Rajgopal and Ms Drishti Shah for Election Commission of India in all petitions Page 2/3 ::: Uploaded on - 08/04/2019 ::: Downloaded on - 09/04/2019 03:30:34 ::: Mr.M.S.Bhardwaj for UOI IN WP/1841/2009 CORAM : A.S. OKA & M.S. SANKLECHA, JJ DATE : 8th April, 2019 P.C. :
Place the matters on 10/04/2019 at 3.00 p.m. for passing orders.
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