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State of Madhya Pradesh - Section

Section 541 in M.P. Civil Court Rules, 1961

541.

A fee of Re. 1 for recognition and an annual fee of Re. 1 for the renewal of recognition shall be payable in respect of each clerk. The fee payable for renewal will be Rs. 2 if the application for renewal is made after the date mentioned in Rule 540. The fee shall be paid in the shape of court-fee stamps affixed to the applications.