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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Ammonium Nitrate Rules, 2012

(1)Each bag or container containing Ammonium Nitrate shall be marked in conspicuous indelible characters, by means of stamping or painting with-
(a)the words "Ammonium Nitrate";
(b)purity in percentage;
(c)the name, address and licence number of manufacturer or converter or importer;
(d)identification number of the package or bar coding;
(e)the net weight of Ammonium Nitrate;
(f)gross weight of the package;
(g)date of bagging and batch number;
(h)name, address, licence number and unique identification number of stevedoring agent, if any.