(1)Each bag or container containing Ammonium Nitrate shall be marked in conspicuous indelible characters, by means of stamping or painting with-(a)the words "Ammonium Nitrate";(b)purity in percentage;(c)the name, address and licence number of manufacturer or converter or importer;(d)identification number of the package or bar coding;(e)the net weight of Ammonium Nitrate;(f)gross weight of the package;(g)date of bagging and batch number;(h)name, address, licence number and unique identification number of stevedoring agent, if any.(2)The bags shall be serially numbered with date of bagging by means of stencilling, bar-coding, by RFID tags or any other means by the manufacturer or importer as directed by the Chief Controller.
