Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 256] [Entire Act] State of Uttar Pradesh - Subsection Section 256(2) in The United Provinces Tenancy Act, 1939 (2)Every other Revenue Court shall sit for the disposal of such cases as provided in Section 189 of the United Provinces Land Revenue Act, 1901.
