Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(1) in Gujarat Panchayats Laws (Amendment) Act, 1963 (1)in clause (i), for the figures and word "155, 157 and 325" the figures and word "157, 158 and 325" shall be substituted;
