Section 13 in Gujarat Panchayats Laws (Amendment) Act, 1963
13. In section 206, in sub-section (1),
(1)in clause (i), for the figures and word "155, 157 and 325" the figures and word "157, 158 and 325" shall be substituted;(2)in clause (ii) for the figures "158" the figures "155" shall be substituted
