Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1) in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975 (1)All the undertakings shall he deemed to be transferred to, and shall vest in the Government on the 23rd day of April, 1975.
