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Union of India - Section

Section 3 in The Competition Commission of India (Salary, Allowances and other terms and Conditions of Service of Chairperson and other members) Rules, 2003

3. [ Pay

.- The Chairperson shall be paid a consolidated monthly salary of [four lakh rupees] and every Member shall be paid a consolidated monthly salary of rupees two lakh fifty thousand. They shall not be entitled to house and car.][4. New Pension Scheme. - (1) The Chairperson and other Members shall be governed by the provisions of the New Pension Scheme.
(2)The New Pension Scheme to the Chairperson and other Members shall be based on pay as prescribed for the Secretary to the Government of India.
(3)The Chairperson and the other Members shall not be entitled to additional pension and gratuity for the services rendered in the Commission.]