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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Competition Commission of India (Salary, Allowances and other terms and Conditions of Service of Chairperson and other members) Rules, 2003

(3)The Chairperson and the other Members shall not be entitled to additional pension and gratuity for the services rendered in the Commission.]