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[Cites 0, Cited by 0] [Section 56B(2)] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(2)(c) in The Rajasthan Agricultural Produce Markets Rules, 1963

(c)amount proposed to be spent for setting up of facilities, for purchase/sale and storage of notified agricultural produce including establishment for processing, grading, packing, storing and for sale/export of the agricultural produce by way of value addition;