Section 59(1)(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

(c)every basement shall be in every part at least 2.4 m in height from the floor to the underside of the roof slab or ceiling;

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