Section 6(2)(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2)(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(a)a certified copy of updated map of area of operation of Water Users' Association showing prescribed details necessary for operation and management of such Association; and

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State of Maharashtra - Subsection

Section 6(2)(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005