Section 6(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005
(2)The notification under sub-section (1) shall contain,-(a)a certified copy of updated map of area of operation of Water Users' Association showing prescribed details necessary for operation and management of such Association; and(b)a certified copy of updated list of landholders and occupiers of land with prescribed details within the area of operation of Water Users' Association at Minor Level.
