Himachal Pradesh High Court
Renuka Ji Dam Project & Anr. vs . Dinesh Kumar on 18 May, 2022
Bench: Tarlok Singh Chauhan, Ajay Mohan Goel
Renuka Ji Dam Project & Anr. Vs. Dinesh Kumar & Anr. a/w connected matters.
.
RFA No. 173 of 2018 a/w RFA Nos. 205, 209, of 2017, 133 of 2018 with CO No. 33 of 2019.
18.05.2022. Present: Mr. Vivek Negi, Advocate, for the appellant(s).
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Basant Pal Thakur, Advocate, vice Ms. Devyani Sharma, Advocate and Mr. Rupinder Singh Thakur, Advocate, for the respective respondents.
On the request of Mr. Rupinder Singh Thakur, Advocate, list the matter on 22.6.2022.
(Tarlok Singh Chauhan) Judge 18th May, 2022.
(Pankaj/Chander) ::: Downloaded on - 19/05/2022 20:05:47 :::CIS