Section 1(2) in The Transfer Of Evacuee Deposits Act, 1954
(2)It extends to the whole of India, except [the territories which, immediately before the 1st November, 1956, were comprised in] [Inserted by the Adaptation of Laws (No. 3) Order, 1956. ] the States of Assam, West Bengal, Tripura, Manipur and Jammu and Kashmir.
