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State of Uttar Pradesh - Section
Section 5A in The General Rules (Criminal), 1977
5A. [ Memorandum Book of dates for Criminal Courts. [Substituted by Notification No. 1255/VII-Nyaya-2-2018-91G-2018, dated 14.8.2018 (w.e.f. 3.11.1956).]
| Description | ||||||||
| Date of previous hearing | No. and year of the case | Name of the parties | Section | Police Station | Name of Counsel | Purpose | Result with reason for adjournment and date towhich it is adjourned if an adjournment is granted | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9] |