Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(36)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(36)(v) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(v)the obligations of the Distribution Licensee under the Connection and Use of Distribution System Agreement shall not apply