Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(3) in New Town, Kolkata Development Authority Act, 2007

(3)The State Government may make such contribution towards the Salary and allowances of the officers and other employees of the Development Authority as that Government may, by order, determine.