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State of West Bengal - Section

Section 13 in New Town, Kolkata Development Authority Act, 2007

13. Pay and allowance of officers and other employees of Development Authority.

(1)The officers and other employees of the Development Authority shall receive such pay and allowances as the State-Government may, by order, determine.
(2)The pay and allowances of the officers and other-employees of the Development Authority shall be paid out of the Fund of the Development Authority.
(3)The State Government may make such contribution towards the Salary and allowances of the officers and other employees of the Development Authority as that Government may, by order, determine.