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State of Rajasthan - Section

Section 41 in The Rajasthan Judicial Service Rules, 2010

41. List of selected candidates.

- The Committee shall prepare the merit list category wise on the basis of aggregate marks obtained in written examination and interview considering the suitability in general.[***] [Deleted 'Provided that no candidate shall be recommended who fails to obtain minimum 25% marks in the interview.' by Rajasthan Notification No. G.S.R. 102, dated 28.11.2017 (w.e.f. 19.1.2010).][Provided [***] [Amended Vide Notification No.F.1DOP/AII/2010,G.S.R.NO.35 dated 10.6.2011.] that notwithstanding anything contained in any rule or schedule, and having regard to the requirement of efficiency in service, the court may determine such cut off marks as considered fit for being recommended for appointment.]III - Appointment