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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(f) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(f)"lower level departmental examination" means the departmental examination for the persons appointed through direct recruitment on the post specified in Appendix A;