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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2)(iii) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(iii)The officers, departments, institutions or other organisations of the State Government or such agencies as may be approved by the State Government.