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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(2)Nothing in this Order shall apply to the purchase, sale or storage for sale of trade articles by or on behalf of-
(i)The Central Government: or
(ii)The State Government: or
(iii)The officers, departments, institutions or other organisations of the State Government or such agencies as may be approved by the State Government.