Section 6(2) in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992
(2)No container or label referred to in sub-section (1) relating to [infant milk substitute or infant food] [ Substituted by Act 38 of 2003, Section 3, for " infant milk substitutes" (w.e.f. 1.1.2004).] shall-(a)have pictures of an infant or a woman or both; or(b)have pictures or other graphic material or phrases designed to increase the saleability of [infant milk substitute or infant food] [ Substituted by Act 38 of 2003, Section 3, for " infant milk substitutes" (w.e.f. 1.1.2004).] ; or(c)use on it the word "humanised "or "maternalised "or any other similar word; or(d)bear on it such other particulars as may be prescribed.
