Section 6(2)(b) in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

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Union of India - Subsection

Section 6(2)(b) in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

(b)have pictures or other graphic material or phrases designed to increase the saleability of [infant milk substitute or infant food] [ Substituted by Act 38 of 2003, Section 3, for " infant milk substitutes" (w.e.f. 1.1.2004).] ; or

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Union of India - Subsection

Section 6(2)(b) in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992