Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Meghalaya - Subsection Section 23(1) in The Meghalaya School Education Act, 1981 (1)The State Government may delegate all or any of its powers duties and functions under this Act to the Director or any other officer.
