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State of Meghalaya - Section

Section 23 in The Meghalaya School Education Act, 1981

23. Delegation of powers.

(1)The State Government may delegate all or any of its powers duties and functions under this Act to the Director or any other officer.
(2)Every person to whom any power is delegated under sub-section (1), may exercise chart power in the same manner and with the same effect as if such power had been conferred on him directly by and under this Act and not by way of delegation.