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State of Odisha - Section

Section 15 in Rules framed by High Court in relation to Advocates

15.

Advocates appearing before the Court shall wear the following dress :
(1)Advocates other than lady advocates-
(a)Black buttoned of coat (Chapkan), achakn or sherwani), Barrister's gown and bands, or
(b)Black open collar coat, white shirt, white collar, stiff or soft, with Barrister's gown and bands.
Lady Advocates-Regional dress of subdued colour or colours with Barrister's gown and bands.