Section 15(1) in Rules framed by High Court in relation to Advocates
(1)Advocates other than lady advocates-(a)Black buttoned of coat (Chapkan), achakn or sherwani), Barrister's gown and bands, or(b)Black open collar coat, white shirt, white collar, stiff or soft, with Barrister's gown and bands.Lady Advocates-Regional dress of subdued colour or colours with Barrister's gown and bands.
