Madhya Pradesh High Court
Rahul Singhai vs Smt. Mamta Jain on 21 June, 2019
1 SA-1633-2019 The High Court Of Madhya Pradesh SA-1633-2019 (RAHUL SINGHAI Vs SMT. MAMTA JAIN) 1 Jabalpur, Dated : 21-06-2019 The record of both the Courts below be requisitioned. List thereafter.
(NANDITA DUBEY) JUDGE ak Digitally signed by ASHISH KOSHTA Date: 21/06/2019 16:03:04