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State of Gujarat - Section

Section 66 in Gujarat State Council for Physiotherapy Rules, 2013

66. Powers, duties and functions of Executive Committee.

(1)The executive committee shall consider all petitions or applications addressed to the Council and shall submit its report thereon to the Council.
(2)The executive committee shall consider and prepare a report on any subject which may seem to require the attention of the Council or on such subjects as may be assigned to it by the Council.
(3)The executive committee shall consider and report to the Council on all matters concerning the inclusion or deletion of any qualification in or from the Schedule to the Act.
(4)The Executive Committee shall call from the authorities of any Physiotherapy College or School or from any examining body such information as may be required by the Council and place it before the Council with its report.
(5)The returns of professional examinations and their results shall be collected by the executive committee which shall prepare annually a table of results of such examinations to be laid before the Council.